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Yugeshwar Nath Dubey vs The State Of Bihar
2022 Latest Caselaw 4477 Patna

Citation : 2022 Latest Caselaw 4477 Patna
Judgement Date : 12 August, 2022

Patna High Court
Yugeshwar Nath Dubey vs The State Of Bihar on 12 August, 2022
          IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.11335 of 2022
     ======================================================

1. Yugeshwar Nath Dubey Son of Late Ram Suresh Dubey, R/o Dubey Niketan, Upadhyay Lane West Lohanipur, P.S. Kadam Kuan, Town and District - Patna.

2. Nishant Shekhar Son of Late Prem Ranjan Tiwary, Resident of Beside Dubey Niketan, Upadhyay Lane West Lohanipur, P.S. Kadam Kuan, Town and District - Patna.

... ... Petitioner/s Versus

1. The State of Bihar .

2. The Principal Secretary, Road Construction Department, Government of Bihar, Patna.

3. The Principal Secretary, Town Housing Development Department, Government of Bihar, Patna.

4. The Commissioner, Patna Municipal Corporation, Patna.

5. The Executive Engineer, Town Development Division, Patna Municipal Corporation Bankipur Region, Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Vishwa Mohan Kumar Sinha, Advocate Mr. Debanjan Chowdhary, Advocate For the Respondent/s : Mr.Kinkar Kumar (SC9) Mr. Prasoon Sinha, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE) ===================================================== (The proceedings of the Court are being conducted by Hon'ble the Chief Justice/ Hon'ble Judges through Video Conferencing from their residential offices/residences. Also, the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences/offices.) ======================================================

Date : 12-08-2022

Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.11335 of 2022 dt.12-08-2022

Learned counsel for the petitioner seeks permission to

withdraw the present petition.

Permission granted.

The present petition stands disposed of as withdrawn.

Interlocutory Application(s), if any, shall stand

disposed of.

(Sanjay Karol, CJ)

(S. Kumar, J) Amrendra/PKP AFR/NAFR CAV DATE Uploading Date 16.08.2022 Transmission Date

 
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