Veterans Forum For Transparency ... vs The State Of Bihar
2022 Latest Caselaw 4458 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Civil Writ Jurisdiction Case No.10966 of 2022
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Veterans Forum for Transparency in Public Life through its General Secretary

namely Wing Commander (Retd.) Bishwanath Prasad Singh, Male, son of

Late R.N. Singh, R/o Ward No. 18, Dahiyawan, Chhapra, P.S.-Chhapra,

District-Saran at Chhapra.

... ... Petitioner/s

Versus

1. The State of Bihar through Chief Secretary, Government of Bihar, Patna.

2. The Principal Secretary, General Administration Department, Government

of Bihar, Patna.

... ... Respondent/s

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Appearance :

For the Petitioner/s : Mr.Ritika Rani, Adv For the Respondent/s : Mr.Pawan Kumar (A.C. To A.G.)

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CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE) Patna High Court CWJC No.10966 of 2022 dt.11-08-2022

Date : 11-08-2022

Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):-

Learned counsel for the petitioner seeks permission to

withdrawn the present petition with liberty to file fresh

petition for the same and subsequent cause of action, if need

so arises.

Prayer is allowed.

The writ petition is disposed of as withdrawn with Patna High Court CWJC No.10966 of 2022 dt.11-08-2022

aforesaid liberty.

(Sanjay Karol, CJ)

( S. Kumar, J) ranjan/-

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