Raghu Muduli vs State Of Odisha .... Opposite Party(S)
2026 Latest Caselaw 2611 Ori

Orissa High Court

Raghu Muduli vs State Of Odisha .... Opposite Party(S) on 18 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                             CRLMC No.815 of 2026
                                          Raghu Muduli                ....                Petitioner(s)
                                                                            Mr. Asit Kumar Jena, Adv.

                                                                    -versus-
                                          State of Odisha             ....            Opposite Party(s)
                                                                               Miss Gayatri Patra, ASC

                                                CORAM:
                                                HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                  Order                               ORDER
                                  No.                                18.03.2026

01. 1. This matter is taken up through hybrid arrangement.

2. In filing this CRLMC, the Petitioner who is alleged to be

the transporter of the contraband ganja in question, has

prayed for quashing the order of cognizance dated

08.05.2025 passed in Spl.G.R. Case No.105 of 2024 arising

out of Malkangiri P.S. Case No.377/2024 pending before

the Court of learned Sessions Judge-cum-Special Judge,

Malakangiri.

3. Heard.

4. Issue Notice.

5. Learned counsel for the State waives of notice on behalf

of the sole Opposite Party. Let an extra copy of the brief be

served on her within three working days hence. She is

directed to file reply within two weeks from the date of

Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 18-Mar-2026 14:43:16 receipt of the brief.

6. List this matter on 15th April, 2026.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 18-Mar-2026 14:43:16