Chitta Ranjan Baral vs Ranjit Kumar Jena & Anr
2026 Latest Caselaw 2394 Ori

Orissa High Court

Chitta Ranjan Baral vs Ranjit Kumar Jena & Anr on 14 March, 2026

Author: A.K. Mohapatra

Bench: Aditya Kumar Mohapatra

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                MACA No.858 of 2024
            Chitta Ranjan Baral            .....      Appellant
                                                           Represented by Adv. -
                                                           Debasish Patnaik

                                            -versus-
            Ranjit Kumar Jena & Anr.              .....             Respondents
                                                          Represented by Adv. -
                                                          Santosh Kumar Mohanty
                                                          (for Respondent No.2)

                                CORAM:
                  THE HON'BLE MR. JUSTICE ADITYA KUMAR
                              MOHAPATRA

                                         ORDER

14.03.2026 Order No.

03. 1. This matter is taken up today in the 1st National Lok Adalat.

2. Both the appellant and respondents are present being represented by their lawyers.

3. It is submitted by learned counsels appearing for the parties, that the matter has been amicably settled. As per the settlement, the claimants-Appellants have agreed to settle the dispute on payment of a further consolidated sum of Rs.4,50,000/- (Rupees Four Lakh Fifty Thousand) by the Insurance Company.

4. Compromise Petition filed in court today, be kept on record. Accordingly, the present appeal is being disposed of on compromise subject to payment of a further consolidated sum of Rs.4,50,000/- (Rupees Four Lakh Fifty Thousand) by the Insurance Company to the claimants within a period of eight weeks.

5. In terms of the aforesaid compromise, the MACA stands disposed of.

( A.K. Mohapatra, J. ) st 1 National Lok Adalat Anil

Designation: Junior Stenographer

Location: High Court of Orissa Date: 16-Mar-2026 18:57:53