Pravat Kumar Panda vs State Of Odisha (Vigilance) .... ...
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Orissa High Court

Pravat Kumar Panda vs State Of Odisha (Vigilance) .... ... on 18 March, 2025

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             CRLMC No. 2754 of 2024


                         Pravat Kumar Panda                        ....            Petitioner(s)
                                                                         Mr. R. Roy, Advocate
                                                 -versus-
                         State of Odisha (Vigilance)      ....               Opposite Party(s)




                                                       CORAM:

                                           JUSTICE SIBO SANKAR MISHRA

                                                       ORDER

    Order No.                                         18.03.2025
           04.          1.           None appears for the Vigilance Department.

2. Mr. Roy, learned counsel for the petitioner submits that in similar footing against the charge the Coordinate Bench of this Court has allowed CRLREV No. 795 of 2014 (Nandakishore Pal v. State of Orissa (Vigilance) vide judgment dated 27.02.2024. He seeks parity with the said revision.

3. Since none appears for the Vigilance Department, list this matter on 03.04.2025.

                                                                     (S.S. Mishra)
                                                                         Judge
Signature
 Ashok    Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Secretary Reason: Authentication Location: High Court of Orissa