M/S. Kkreation Associates vs The Registrar
2025 Latest Caselaw 3031 Ori

Orissa High Court

M/S. Kkreation Associates vs The Registrar on 28 January, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No.14583 of 2024

                            M/s. Kkreation Associates,           ....           Petitioner
                            Bhubaneswar
                                                                      Represented By Adv.
                                                                         Mr. Biswajit Das
                                                  -versus-
                            The Registrar, NCDRC & Anr. ....            Opposite Parties
                                                                   Represented By DSGI
                                                                         Mr. P. K. Parhi
                                                                             Along with
                                                                  Mr. G. K. Nayak, CGC
                                                                   Mr. R. K. Rout, Adv.

                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI

                                                     ORDER

           Order                                    28.01.2025
           No.

08. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsels for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

Digitally Signed                                                          Judge


       Sumitra

Location: High Court of Orissa, Cuttack Date: 29-Jan-2025 17:54:30