) Subash Chandra Panigrahi vs ) Principal Secy
2025 Latest Caselaw 3466 Ori

Orissa High Court

) Subash Chandra Panigrahi vs ) Principal Secy on 13 August, 2025

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              WP(C) No.18523 of 2025
                            1) Subash Chandra Panigrahi    .....     Petitioners
                            2) Ramesh Panigrahi                                     Represented By Adv. -
                                                                                    Md. Golam Madani

                                                        -versus-
                            1) Principal Secy, Revenue And       .....                  Opposite Parties
                            Disaster Management, Govt Of
                            Odisha, Bbsr
                            2) Collector, Bhadrak                                    Represented By Adv. -
                            3) Sub-registrar, Dhusuri
                                                                                     Mr. G. Mohanty, SC

                                                         CORAM:
                                           MR. JUSTICE ANANDA CHANDRA BEHERA

                                                                  ORDER

13.08.2025 Order No.

2. 1. This matter is taken up through hybrid mode.

2. Hearing completed.

3. Judgment Stands reserved.

( ANANDA CHANDRA BEHERA) Judge

Rati Ranjan

Location: High Court of Orissa, Cuttack, India.