Yennu (Madaka) Padmini vs Yennu Sridhar @ Ananda Raj ... Opposite ...
2024 Latest Caselaw 16777 Ori

Orissa High Court

Yennu (Madaka) Padmini vs Yennu Sridhar @ Ananda Raj ... Opposite ... on 18 November, 2024

Author: G. Satapathy

Bench: G. Satapathy

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             RPFAM No. 84 of 2024
                    Yennu (Madaka) Padmini                ...                 Petitioner
                                                               Mr. G. Mishra, Advocate

                                          -versus-
                    Yennu Sridhar @ Ananda Raj ...                      Opposite Party
                                                              Ms. S. Pradhan, Advocate


                                                   CORAM:
                                            JUSTICE G. SATAPATHY
                                                 ORDER(ORAL)

18.11.2024 Order No.

03. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Ms. S. Pradhan, learned counsel for the OP by filing objection to the revision petition along with the copy of judgment passed in CP No.59 of 2023 after serving a copy thereof on learned counsel for the petitioner prays to take up the matter on some other day. The copy of the objection along with the judgment be kept on record.

3. Accordingly, list this matter on 6th December, 2024.

(G. Satapathy) Judge

S. Sasmal