Bhakta Bandhu Mishra vs State Of Odisha .... Opposite Party
2024 Latest Caselaw 16591 Ori

Orissa High Court

Bhakta Bandhu Mishra vs State Of Odisha .... Opposite Party on 12 November, 2024

Author: V. Narasingh

Bench: V. Narasingh

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              CRLMA No. 185 of 2024

                                   Bhakta Bandhu Mishra    ....          Petitioner
                                                      Mr. P. Mohapatra, Advocate

                                                     -versus-

                               State of Odisha             ....     Opposite Party
                                                             Mr. S. Panigrahi, ASC

                                             CORAM: JUSTICE V. NARASINGH

                                                       ORDER

12.11.2024 Order No.

01. 1. As prayed for by the learned counsel for the Petitioner, list this matter on 22.11.2024 to enable him to place on record the judgment of the learned Trial Court.

(V. Narasingh) Judge Santoshi

Designation: Senior Stenographer

Location: High Court of Orissa Date: 14-Nov-2024 10:44:52