Kusum Dei vs State Of Odisha And Ors
2023 Latest Caselaw 11790 Ori

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.P.(C) No.20209 of 2023
                                         Kusum Dei                           ....          Petitioner
                                                              Mr. Gyanendra Chandra Swain, Adv.
                                                                  -versus-
                                         State of Odisha and Ors.          ....      Opposite Parties
                                                                           Mr. G. R. Mohapatra, ASC
                                                                               Mr. A.K. Mishra, Adv.
                                                                                          (for O.P.3)
                                                                           Mr. Adam Ali Khan, Adv.
                                                                                         (for O.P.4.)



                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

                  Order                                           ORDER
                  No.                                            27.09.2023

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 29-Sep-2023 15:20:18