Anasuya Swain vs Sujit Kumar Lenka
2023 Latest Caselaw 15299 Ori

Orissa High Court

Anasuya Swain vs Sujit Kumar Lenka on 30 November, 2023

Author: Arindam Sinha

Bench: Arindam Sinha

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 157 of 2023


            Anasuya Swain                         ....             Appellant


                                                     Ms. G. Das, Advocate
                                       -versus-

            Sujit Kumar Lenka                     ....           Respondent




                      CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE SIBO SANKAR MISHRA


                                    ORDER

30.11.2023 MATA no.157 of 2023 and I.A. no.170 of 2023 Order No.

03. 1. Ms. Das, learned advocate appears on behalf of appellant-wife

and submits, the defects stand removed. Report is that the appeal was

filed in time. However, her client has applied for condonation of delay,

which, in the circumstances, she does not press.

2. In view of aforesaid no order need be made in I.A. no.170 of

2023. It is disposed of.

// 2 //

3. Ms. Das submits, impugned is judgment dated 15th February,

2023, by which the family Court dismissed his client's civil

proceeding for dissolving the marriage. The appeal be admitted.

4. Appellant will put in requisites for issuance of notice of appeal.

The lower Court record be called for.

5. List on 21st December, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Designation: PERSONAL ASSISTANT