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Suchismita Pattnaik @ Patra vs Rajiv Kumar Patra
2023 Latest Caselaw 15298 Ori

Citation : 2023 Latest Caselaw 15298 Ori
Judgement Date : 30 November, 2023

Orissa High Court

Suchismita Pattnaik @ Patra vs Rajiv Kumar Patra on 30 November, 2023

Author: Arindam Sinha

Bench: Arindam Sinha

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  MATA No. 145 of 2023


            Suchismita Pattnaik @ Patra           ....               Appellant


                                                   Mr. R.K. Pati, Advocate
                                       -versus-

            Rajiv Kumar Patra                     ....           Respondent




                     CORAM:
                                  JUSTICE ARINDAM SINHA
                                  JUSTICE SIBO SANKAR MISHRA


                                         ORDER

30.11.2023 I.A. no.159 of 2023 Order No.

03. 1. Mr. Pati, learned advocate appears on behalf of

applicant/appellant-wife. He submits, his client is aggrieved by

judgment dated 16th December, 2022 of the family Court dissolving

the marriage. Without prejudice he submits, permanent alimony was

also not directed. The appeal has been filed on delay and application

for condonation has been made.

// 2 //

2. Reported delay is 46 days. Issue notice on the application and

appeal. Accept one set of process fee for service by registered/speed

post with AD. Applicant will put in requisites.

3. List on 21st December, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Designation: PERSONAL ASSISTANT

 
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