Mamala Behera vs State Of Odisha
2023 Latest Caselaw 15297 Ori

Orissa High Court

Mamala Behera vs State Of Odisha on 30 November, 2023

Bench: D.Dash, G.Satapathy

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               JCRLA No.9 of 2013
                                 Mamala Behera              ....                      Appellant
                                                                               Ms. S. Pattnaik,
                                                                                     Advocate
                                                             -versus-

                                 State of Odisha                    ....            Respondent
                                                                            Mr. P.K. Mohanty,
                                                                                        ASC
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

30.11.2023 Order No.

02. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Ms. S. Pattnaik, learned counsel for the Appellant and Mr. P.K. Mohanty, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Location: High Court of Orissa