M/S. La Developers vs Commissioner Of Income-Tax
2023 Latest Caselaw 15271 Ori

Orissa High Court

M/S. La Developers vs Commissioner Of Income-Tax on 29 November, 2023

Bench: S.K. Panigrahi, G. Satapathy

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                            ITA No.70 of 2022
               M/s. LA Developers, Khordha                                 ....             Appellant (s)

                                                                                Mr. P.C. Sethi, Advocate
                                          -versus-
               Commissioner of Income-Tax-1,        ....          Respondent (s)
               Bhubaneswar and others
                             Mr.T.K.Satapathy, Senior Standing Counsel(Revenue)

                                           CORAM:
                                            DR. JUSTICE S.K. PANIGRAHI
                                            MR JUSTICE G. SATAPATHY
                                                      ORDER

29.11.2023 Order No.

04. 1. This matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to be escaped

from the attention of the Court while dictating the order, hence, this

matter is listed today under the heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge

B. Jhankar Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 12:00:59