Kothari Biswajit Mekap vs State Of Odisha & Others ..... Opposite ...
2023 Latest Caselaw 15188 Ori

Orissa High Court

Kothari Biswajit Mekap vs State Of Odisha & Others ..... Opposite ... on 28 November, 2023

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          WPC(OAC) No.2424 of 2016

          Kothari Biswajit Mekap                      .....                             Petitioner
                                                                     Mr. S.D. Routray, Advocate
                                                      Vs.
          State of Odisha & Others                    .....                        Opposite Parties

                                                                           Mr. S.N. Nayak, ASC

                             CORAM:
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                             ORDER

28.11.2023

Order No. This matter is taken up through hybrid mode.

07.

2. Heard Mr. S.D. Routray, learned counsel appearing for the Petitioner and Mr. S.N. Nayak, learned Additional Standing Counsel appearing for the State-Opposite Parties.

3. Hearing is concluded.

4. Judgment is reserved.

(M.S. RAMAN) JUDGE

Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: SENIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 30-Nov-2023 10:29:41