Sailabala Mishra vs State Of Odisha & Ors. .... Opposite ...
2023 Latest Caselaw 15187 Ori

Orissa High Court

Sailabala Mishra vs State Of Odisha & Ors. .... Opposite ... on 28 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.16023 of 2023

                                  Sailabala Mishra                         ....         Petitioner
                                                                            Mr. S. Mohanty, Adv.
                                                                -versus-
                                  State of Odisha & Ors.                ....      Opposite Parties
                                                                      Mr. G. R. Mohapatra, A.S.C.
                                                                            Mr. P. Mohanty, Adv.
                                                                                   (for Intervener)
                                                                           Mr. S. K. Mishra, Adv.
                                                                                        (for O.P.2)

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

                                                            ORDER

             Order                                         28.11.2023
             No.
              08.                 1.      This   matter    is     taken    up   through     hybrid

                                  arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Judge Sumitra

Location: Orissa High Court, Cuttack