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Kabita Nayak vs State Of Odisha & Ors. .... Opposite ...
2023 Latest Caselaw 15186 Ori

Citation : 2023 Latest Caselaw 15186 Ori
Judgement Date : 28 November, 2023

Orissa High Court

Kabita Nayak vs State Of Odisha & Ors. .... Opposite ... on 28 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.25599 of 2021

                                  Kabita Nayak                         ....       Petitioner(s)
                                                                       Mr. S.K. Mandal, Adv.
                                                           -versus-
                                  State of Odisha & Ors.              ....     Opposite Party(s)

                                                           Mr. Gyana Ranjan Mohapatra, ASC

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI
             Order                                         ORDER
             No.                                          28.11.2023

14. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Rejoinder affidavit filed in Court today is accepted and

the same be kept on record.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 28-Nov-2023 17:36:18

 
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