Nandakishore Pal vs State Of Odisha (Vigilance) ... ...
2023 Latest Caselaw 15180 Ori

Orissa High Court

Nandakishore Pal vs State Of Odisha (Vigilance) ... ... on 28 November, 2023

Author: G. Satapathy

Bench: G. Satapathy

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRLREV No. 795 of 2014


                            Nandakishore Pal                           ...         Petitioner
                                                                       Mr. R. Roy, Advocate
                                                          -versus-

                            State of Odisha (Vigilance)                ...    Opposite Party
                                                                             Mr. S. Das,
                                                                  Standing Counsel (Vig.)
                                                       CORAM:
                                                 JUSTICE G. SATAPATHY

                                                         ORDER(ORAL)

28.11.2023 Order No.

21. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard, learned counsel for the parties.

3. Hearing being concluded judgment is reserved.

(G. Satapathy) Judge S.Sasmal

Location: High Court of Orissa Cuttack