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Manguli Maharana vs State Of Orissa & Another .... Opp. ...
2023 Latest Caselaw 15179 Ori

Citation : 2023 Latest Caselaw 15179 Ori
Judgement Date : 28 November, 2023

Orissa High Court

Manguli Maharana vs State Of Orissa & Another .... Opp. ... on 28 November, 2023

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      CRLMC No. 4272 of 2023
                                     Manguli Maharana                       ....              Petitioner
                                                                            Mr. R.K. Pattanaik, Advocate

                                                                 -versus-
                                     State of Orissa & another              ....           Opp. Parties
                                                                                    Mr. S.R. Roul, ASC
                                                                                     Mr. B.P.B.Bahali,
                                                                                         Adv. for O.P.2


                                                 CORAM:
                                                 JUSTICE CHITTARANJAN DASH

                                                          ORDER

Order No. 28.11.2023

01. 1. Learned counsel for Opp. Party No.2 appearing in the case submits that the judgment in this case has already been delivered and pronounced, subsequent to the passing of the impugned order challenged herein.

2. Learned counsel for the Opp. Party No.2 is directed to file a copy of the judgment by tomorrow.

3. List this matter day-after-tomorrow, i.e. on 30.11.2023.

(Chittaranjan Dash) Judge

Signature S.K. Parida Not Verified Digitally Signed Signed by: SAMIR KUMAR PARIDA Designation: ADR-cum-ADDL. PRINCIPAL SECRETARY Reason: Authentic Copy Location: ORISSA HIGH COURT, CUTTACK Date: 01-Dec-2023 20:12:05

 
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