Krushna Chandra Swain vs State Bank Of India
2023 Latest Caselaw 14987 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CVREV No.331 of 2000

          Krushna Chandra Swain                        .....                                  Petitioner
                                                                                                 None
                                                       Vs.
          State bank of India                          .....                        Opposite Parties


                             CORAM:
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                              ORDER

17.11.2023 Misc. Case No.312 of 2001

Order No. This matter is taken up through hybrid mode.

20.

2. This application has been filed by the Petitioner for recalling of the judgment dated 19.01.2001 passed by this Court.

3. None appears for the Petitioner at the time of call.

4. Since this matter is of the year 2000 and no one appeared to pursue this matter, this Court is not inclined to entertain this application.

5. Accordingly, the Misc. Case stands dismissed.

(M.S. RAMAN) JUDGE

Laxmikant

Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: SENIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 17-Nov-2023 19:25:34