Suryasmit Ray vs Sonali Ray
2023 Latest Caselaw 13851 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  MATA No.350 of 2023


            Suryasmit Ray                            ....                     Appellant

                                                           Mr. D. Mohapatra, Advocate

                                             -versus-

            Sonali Ray                               ....                   Respondent


            CORAM:
                            JUSTICE ARINDAM SINHA
                            JUSTICE SIBO SANKAR MISHRA
                                           ORDER

07.11.2023 Order No.

1. 1. Mr. Mohapatra, learned advocate appears on behalf of

appellant-husband. He submits, his client seeks to prefer appeal from

judgment dated 18th July, 2023 made by the family Court. The appeal

was filed in time. By impugned judgment his client's case for

dissolution of marriage was dismissed.

2. Appellant will put in requisites for issuance of notice of

appeal.

3. Lower Court records be called for.

// 2 //

4. List on 28th November, 2023.

5.

( Arindam Sinha ) Judge

( S. S. Mishra ) Judge

Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 07-Nov-2023 17:12:48