State Of Odisha And Another vs Bidyadhar Biswal And Others
2023 Latest Caselaw 2598 Ori

Citation : 2023 Latest Caselaw 2598 Ori
Judgement Date : 29 March, 2023

Orissa High Court

State Of Odisha And Another vs Bidyadhar Biswal And Others on 29 March, 2023

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.A. No. 768 of 2022



                 State of Odisha and Another              ....           Appellants
                                        Mr. M.K.Khuntia, Addl. Govt. Advocate
                                           -versus-
                 Bidyadhar Biswal and Others              ....         Respondents
                                                   Mr. B. S. Tripathy 1, Advocate
                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE G. SATAPATHY
                                           ORDER

Order No. 29.03.2023

01. Judgment reserved. To be pronounced along with the judgment in W.A. Nos.777 of 2021 and batch.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge SK. Jena/Secy.

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