Pravat Kusum Mandal vs Odisha State Medical
2023 Latest Caselaw 7585 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.13096 of 2019

                                            Pravat Kusum Mandal               ....            Petitioner

                                                               Ms. D. Mahapatra, Advocate


                                                                   -versus-
                                            Odisha State Medical            .... Opposite Parties
                                            Corporation, Bhubaneswar
                                            and another
                                                             Mr. N. Barik, Advocate
                                                             (For Opposite Party No.1)

                                                               Mr. S.N. Pattnaik, AGA
                                                               (for O.P. No.2)

                                               CORAM: JUSTICE SANJAY KUMAR MISHRA


                                                                   ORDER

         Order No.                                               13.07.2023

                 17.                   1.      The matter is taken up through hybrid mode.

2. Heard learned Counsel for the Parties.

3. Ms. Mahapatra, learned Counsel for the Petitioner files Memo of Citations after serving copy of the same on the learned Counsel for the Opposite Parties, which be kept on record.

4. Hearing concluded. Judgment is reserved.

Padma (S. K. MISHRA) JUDGE

Signature Not Verified Digitally Signed Signed by: PADMA CHARAN DASH Designation: Secretary In-Charge Reason: Authentication Location: orissa high court, cuttack Date: 17-Jul-2023 13:09:18