Kumar Dakua vs State Of Odisha
2023 Latest Caselaw 1067 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                         JCRLA No.119 of 2005

Kumar Dakua                                                                Appellant
                                       .....                Mr. S.K.Zafarulla Advocate

                                       Vs.
State of Odisha                        .....                              Respondent
                                                                  Mr.J.Katikia, AGA
             CORAM:
                        JUSTICE S.TALAPATRA
                       JUSTICE SAVITRI RATHO

                                              ORDER

31.01.2023 Order No. 1. This matter is taken up through hybrid mode.

17.

2. Heard Mr.S.K.Zafarulla, learned counsel appearing for the appellant and Mr.J.Katikia, learned Additional Government Advocate appearing for the State-Respondent.

3. Hearing is complete and Judgment is reserved.

(S.Talapatra) Judge

(Savitri Ratho) Judge Bichi