Citation : 2023 Latest Caselaw 10350 Ori
Judgement Date : 29 August, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.22128 of 2023
Srikanta Samantaray .... Petitioner
Ms. B.K. Pattanaik, Advocate
-versus-
Director General, .... Opp. Parties
Railway Protection Force,
Headquarter Railway Board,
New Delhi and others
Mr. P.K. Parhi, D.S.G.I.
along with Ms. Babita Sahu, C.G.C.
CORAM:
JUSTICE A.K. MOHAPATRA
ORDER
Order No. 29.08.2023
05. 1. In terms of the judgment passed today in W.P.(C)
No.22177 of 2023, the writ petition is allowed. The impugned order dated 12.07.2023 under Annexure-2 to the writ petition is hereby quashed.
( A.K. Mohapatra) Judge Debasis
Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Designation: Secretary Reason: Authentication Location: OHC CUTTACK Date: 29-Aug-2023 16:52:40
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