Ganeswar Patra vs State Of Orissa & Ors
2022 Latest Caselaw 1773 Ori

Citation : 2022 Latest Caselaw 1773 Ori
Judgement Date : 10 March, 2022

Orissa High Court

Ganeswar Patra vs State Of Orissa & Ors on 10 March, 2022

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                O.J.C. NO.13996 OF 1996

            Ganeswar Patra                        ....              Petitioner

                                                       Mr.P.K.Khuntia, Adv.

                                       -versus-

            State of Orissa & ors.                ....       Opposite Party(s)

                                                   Mr.S.K.Patnaik, Sr.Adv.
                      CORAM:
                      JUSTICE BISWANATH RATH

                                      ORDER

Order 10.3.2022 No.

12. 1. Hearing concluded and judgment reserved.

(Biswanath Rath) Judge M.K.Rout

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