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The Commissioner vs M/S. Sponge Udyog Pvt. Ltd
2022 Latest Caselaw 7040 Ori

Citation : 2022 Latest Caselaw 7040 Ori
Judgement Date : 1 December, 2022

Orissa High Court
The Commissioner vs M/S. Sponge Udyog Pvt. Ltd on 1 December, 2022
                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      OTAPL No. 7 of 2011

              The Commissioner, Central Excise,    ....          Appellant
              Customs & Service Tax, Bhubaneswar-
              II
                    Mr. Subhash Chandra Mohanty, Senior Standing Counsel
                                       -versus-

              M/s. Sponge Udyog Pvt. Ltd.,                     ....    Respondent
              Sundergarh
                                                                           None

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE M.S. RAMAN

                                             ORDER

01.12.2022 Order No.

02. 1. Learned counsel appearing for the Appellant seeks time to ascertain if the Appellant has challenged the judgment of the Tribunal in Chitrakoot Steel & Power Pvt. Ltd. v. Commissioner of Central Excise 2008 (10) STR 118 (Tri.-Chennai).

2. At his request, list on 2nd February, 2023.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S. Behera

 
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