Smti. Naphibanmer Laso & Anr. vs . K.H.A.D.C. & Ors.
2024 Latest Caselaw 307 Meg

High Court of Meghalaya

Smti. Naphibanmer Laso & Anr. vs . K.H.A.D.C. & Ors. on 23 May, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.16
 Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG


WP(C). No. 328 of 2022
                                             Date of Order :23.05.2024

Smti. Naphibanmer Laso & Anr.        Vs.        K.H.A.D.C. & Ors.


Coram:
                Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:
For the Petitioner/Applicant(s) :    Ms. P.Chettri, Adv.
                                     Ms. N.Kharshemlang, Adv.

For the Respondent(s)           :    Dr. N.Mozika, Sr. Adv. with

Mr. M.L.Nongpiur, Adv. for R 1. Mr. N.D.Chullai, AAG with Ms. Z.E.Nongkynrih, GA for R 2. Mr. K.C.Gautam, Adv. for R 4,5&6.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 23.05.2024 "Samantha PS"