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Dorbar Shnong Laitsohum vs . State Of Meghalaya & Ors.
2024 Latest Caselaw 288 Meg

Citation : 2024 Latest Caselaw 288 Meg
Judgement Date : 17 May, 2024

High Court of Meghalaya

Dorbar Shnong Laitsohum vs . State Of Meghalaya & Ors. on 17 May, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.10
 Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG


MC[WP(C)]. No. 14 of 2024, in
WP(C). No. 9 of 2024
                                                Date of Order :17.05.2024

Dorbar Shnong Laitsohum               Vs.   State of Meghalaya & Ors.


Coram:
                Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:
For the Petitioner/Appellant(s) :     Mr. K.V. Kharlyngdoh, Adv.
                                      Mr. S.Singphoo, Adv.

For the Respondent(s)           :     Mr.N.Syngkon, GA for R 1-3.

Mr. M.L. Nongpiur, Adv. for R 4. Mr. E.Nongbri, Adv. for R 5

In view of the judgment and order dated 17-05-2024, passed in WP(C). No. 9 of 2024, this Misc. case also stands disposed of.

Judge

Meghalaya 17.05.2024 "Samantha PS"

 
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