Smti. Tamsin T. Sangma vs . State Of Meghalaya & Ors.
2024 Latest Caselaw 272 Meg

High Court of Meghalaya

Smti. Tamsin T. Sangma vs . State Of Meghalaya & Ors. on 15 May, 2024

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial No. 13-23
Regular List
                          HIGH COURT OF MEGHALAYA
                                AT SHILLONG

    WP(C) No. 91 of 2023 with
    WP(C) No. 92 of 2023
    WP(C) No. 93 of 2023
    WP(C) No. 94 of 2023
    WP(C) No. 95 of 2023
    WP(C) No. 96 of 2023
    WP(C) No. 97 of 2023
    WP(C) No. 98 of 2023
    WP(C) No. 99 of 2023
    WP(C) No. 100 of 2023
    WP(C) No. 101 of 2023
                                           Date of Order: 15.05.2024

    Smti. Tamsin T. Sangma       Vs.   State of Meghalaya & Ors.
    Smti. Dolly A. Sangma        Vs.   State of Meghalaya & Ors.
    Smti. Flora Tese K. Marak    Vs.   State of Meghalaya & Ors.
    Smti. Euriva R. Marak        Vs.   State of Meghalaya & Ors.
    Smti. Arpana Hajong          Vs.   State of Meghalaya & Ors.
    Smti. Sunita Hajong          Vs.   State of Meghalaya & Ors.
    Smti. Hasina Khatun          Vs.   State of Meghalaya & Ors.
    Smti. Tiasha M. Sangma       Vs.   State of Meghalaya & Ors.
    Smti. Janisha Ch. Marak      Vs.   State of Meghalaya & Ors.
    Smti. Santona Banai Koch     Vs.   State of Meghalaya & Ors.
    Smti. Sonabal B. Sangma      Vs.   State of Meghalaya & Ors.




                                   1
 Coram:
                Hon'ble Mr. Justice H. S. Thangkhiew, Judge

Appearance:

For the Petitioner/Appellant(s) :     Mr. A.S. Siddiqui, Sr. Adv. with
                                      Ms. A. Kharmyndai, Adv.

For the Respondent(s)           :     Mr. N.D. Chullai, AAG with

Ms. Z.E.Nongkynrih, GA Ms. S.Bhattacharjee, GA Ms. I.Lyngwa, GA.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 15.05.2024 "Samantha PS"