M/S. Reliance Infratel Limited & Anr. vs . State Of Meghalaya & Ors.
2024 Latest Caselaw 256 Meg

Citation : 2024 Latest Caselaw 256 Meg
Judgement Date : 9 May, 2024

High Court of Meghalaya

M/S. Reliance Infratel Limited & Anr. vs . State Of Meghalaya & Ors. on 9 May, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.36
 Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG


WP(C). No. 238 of 2023
                                                  Date of Order :09.05.2024

M/s. Reliance Infratel Limited & Anr. Vs. State of Meghalaya & Ors.


Coram:
                Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:
For the Petitioner/Applicant(s) :       Mr. V.V.V.Sastry, Adv.
                                        Mr. H.Abraham, Adv.

For the Respondent(s)            :      Ms. R.Colney, GA.

Bullet points have been submitted by the parties. Hearing concluded. Judgment reserved.

Judge

Meghalaya 09.05.2024 "Samantha PS"

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