Shri. Simon Phukan vs . North East Centre For Technology
2024 Latest Caselaw 96 Meg

High Court of Meghalaya

Shri. Simon Phukan vs . North East Centre For Technology on 1 March, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.18
 Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG

WP(C). No. 433 of 2022
                                               Date of Order :01.03.2024

Shri. Simon Phukan              Vs.   North East Centre for Technology
                                      Application & Reach (NECTAR) &
                                      Ors.
Coram:
                Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:
For the Petitioner/Applicant(s) :     Ms. R.Dutta, Adv. vice
                                      Mr. K.Paul, Sr. Adv.

For the Respondent(s)           :     Dr. N.Mozika, DSGI with

Ms. S.Rumthao, Adv.

Bullet points have been submitted by the learned counsel for the parties.

Hearing concluded.

Judgment reserved.

Ms. R.Dutta, learned counsel for the petitioner prays for and is allowed to submit authorities by Monday.

Judge

Meghalaya 01.03.2024 "Samantha PS"