Kanu Das vs . State Of Meghalaya
2024 Latest Caselaw 79 Meg

Citation : 2024 Latest Caselaw 79 Meg
Judgement Date : 27 February, 2024

High Court of Meghalaya

Kanu Das vs . State Of Meghalaya on 27 February, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

   Serial No.10
   Regular List

                      HIGH COURT OF MEGHALAYA
                          AT SHILLONG
Crl.A.No.18/2023
                                               Date of Order: 27.02.2024
Kanu Das                          Vs.                 State of Meghalaya
Coram:
          Hon'ble Mr. Justice S. Vaidyanathan, Chief Justice
          Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Appellant                   : Mr. M. Sharma, Legal Aid Counsel
For the Respondents                 : Mr. R. Gurung, GA

Mr. H. Kharmih, GA

Heard learned counsel for the parties. Judgment is reserved.

(W. Diengdoh) (S. Vaidyanathan) Judge Chief Justice

Meghalaya 27.02.2024 "Lam DR-PS"

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