Rajingstar Thabah vs The State Of Meghalaya & Ors
2024 Latest Caselaw 58 Meg

High Court of Meghalaya

Rajingstar Thabah vs The State Of Meghalaya & Ors on 21 February, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

Serial No. 03               HIGH COURT OF MEGHALAYA
Regular List                       AT SHILLONG

        Crl.A. No. 31 of 2022 with
        Crl.M.C. No. 76 of 2022
                                                         Date of order: 21.02.2024
        Rajingstar Thabah        vs                  The State of Meghalaya & ors
        Coram:
               Hon'ble Mr. Justice S. Vaidyanathan, Chief Justice
               Hon'ble Mr. Justice W. Diengdoh, Judge
        Appearance:
        For the Appellant         :   Mr K. Ch. Gautam, Adv.
        For the Respondents :         Mr R. Gurung, GA with

Ms S. Shyam, GA

Heard learned counsel for the parties. Judgment is reserved.

(W. Diengdoh) (S. Vaidyanathan) Judge Chief Justice

Meghalaya 21.02.2024 "Sylvana PS"