Smt. Malati Prasad vs . Smt. Batasi Rajbhar
2024 Latest Caselaw 56 Meg

Citation : 2024 Latest Caselaw 56 Meg
Judgement Date : 21 February, 2024

High Court of Meghalaya

Smt. Malati Prasad vs . Smt. Batasi Rajbhar on 21 February, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.16
 Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG

CRP. No. 38 of 2019
                                                 Date of Order :21.02.2024

Smt. Malati Prasad                      Vs.      Smt. Batasi Rajbhar


Coram:
                Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:
For the Petitioner/Applicant(s) :       Mr. S.A.Sheikh, Adv.
                                        Mr. L.N.Arengh, Adv.

For the Respondent(s)             :     Mr. S.Sen, Adv.

Mr. A.Momin, Adv.

Heard learned counsel for the parties. Judgment reserved.

Judge

Meghalaya 21.02.2024 "Samantha PS"

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