Jc No. 3000886L Nb Sub L.S. Singh vs . Union Of India & Ors.
2024 Latest Caselaw 572 Meg

High Court of Meghalaya

Jc No. 3000886L Nb Sub L.S. Singh vs . Union Of India & Ors. on 22 August, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

 Serial No. 07
 Regular List



                           HIGH COURT OF MEGHALAYA
                               AT SHILLONG


WP(C) No. 68 of 2021
                                                    Date of Order: 22.08.2024
JC No. 3000886L NB SUB L.S. Singh               Vs. Union of India & Ors.
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)     :     Mr. M.L. Nongpiur, Adv.
For the Respondent(s)               :     Mr. R. Debnath, CGC.

Mr. R. Debnath, learned CGC has filed the written argument on behalf of the respondent/Union of India.

Mr. M.L. Nongpiur, learned counsel for the petitioner has submitted that the petitioner has already filed the written argument.

Accordingly, matter is now reserved for judgment.

Judge Meghalaya 22.08.2024 "D. Nary, PS"