Ajit Paul vs . State Of Meghalaya & Ors
2024 Latest Caselaw 562 Meg

High Court of Meghalaya

Ajit Paul vs . State Of Meghalaya & Ors on 21 August, 2024

Author: H.S. Thangkhiew

Bench: H.S. Thangkhiew

Serial No.02
Regular List              HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

        WA No.33/2024
                                                          Date of order: 21.08.2024
        Ajit Paul                 Vs.             State of Meghalaya & ors
        Coram:
               Hon'ble Mr. Justice H.S. Thangkhiew, Chief Justice (Acting)
               Hon'ble Mr. Justice B. Bhattacharjee, Judge
        Appearance:
        For the Appellant       : Mr. H.L. Shangreiso, Sr.Adv with
                                  Ms. P. Biswakarma, Adv
                                  Ms. E. Wanniang, Adv
        For the Respondents : Mr. N.D. Chullai, AAG with

Ms. Z.E. Nongkynrih, GA Ms. A. Paul, Sr.Adv with Mrs. R. Dutta, Adv for R/3-5 Mr. S. Sen, Adv for R/6 Mr. S.P. Mahanta, Sr.Adv with Mr. D. Dkhar, Adv for R/7 Heard learned counsel for the parties. Judgment reserved.

(B. Bhattacharjee) (H.S. Thangkhiew) Judge Chief Justice (Acting)

Meghalaya 21.08.2024 "Sylvana PS"