Shri Fourness Dhar vs . Smti Corsica Shabong
2022 Latest Caselaw 636 Meg

     Serial No. 18
     Regular List



                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

Crl. Petn. No. 15 of 2022
                                                   Date of Order: 28.10.2022
Shri Fourness Dhar                      Vs.             Smti Corsica Shabong
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :     Ms. I. L.Mawphlang, Adv. vice
                                        Mr. L. Shongwan, Adv.
For the Respondent(s)             :     Mr. S. Sen, Adv. (R-1)

Ms. L.D. Sangma. (R-2)

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                         Yes/No

The written argument on behalf of the respondent has been filed before this Court today.

Accordingly, this matter is now reserved for judgment.

Judge

Meghalaya 28.10.2022 "N.Swer, Stenographer"