A.Basumatri & Ors. vs . Union Of India & Ors.
2022 Latest Caselaw 633 Meg

Citation : 2022 Latest Caselaw 633 Meg
Judgement Date : 27 October, 2022

High Court of Meghalaya

A.Basumatri & Ors. vs . Union Of India & Ors. on 27 October, 2022

Serial No. 03
Supplementary List
                          HIGH COURT OF MEGHALAYA
                                AT SHILLONG

  WP(C) No. 519 of 2018                               Date of Order: 27.10.2022


  A.Basumatri & Ors.                  Vs.         Union of India & Ors.

  Coram:
                      Hon'ble Mr. Justice H. S. Thangkhiew, Judge


  Appearance:

  For the Petitioner/Appellant(s) :         Ms. A. Kharshiing, Adv. vice
                                            Mr. H.L. Shangreiso, Sr. Adv.

  For the Respondent(s)           :         Dr. N. Mozika, DSGI with

Mr. B. Shangrit, Adv.

Bullet points has been filed by the counsel for the petitioner. Hearing concluded. Judgment reserved.

Judge

Meghalaya 27.10.2022 "D.Thabah-PS"

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