The School Managing Committee, vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 612 Meg

Citation : 2022 Latest Caselaw 612 Meg
Judgement Date : 20 October, 2022

High Court of Meghalaya

The School Managing Committee, vs . State Of Meghalaya & Ors. on 20 October, 2022

Serial No. 15
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 119 of 2022                            Date of Order: 20.10.2022


   The School Managing Committee,       Vs.    State of Meghalaya & Ors.
   Khetadhowa SSA UP School,
   Bhaitbari

   Coram:
                      Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) : Mr. N. Syngkon, Adv.

   For the Respondent(s)         : Mr. K.P. Bhattacharjee, GA (For R 1 & 2)

Mr. S. Deb, Adv. (For R 3)

Hearing concluded. Judgment reserved.

Judge

Meghalaya 20.10.2022 "D.Thabah-PS"

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