Shri. Pinaki Das vs . North Eastern Electric Power
2022 Latest Caselaw 575 Meg

Citation : 2022 Latest Caselaw 575 Meg
Judgement Date : 10 October, 2022

High Court of Meghalaya

Shri. Pinaki Das vs . North Eastern Electric Power on 10 October, 2022

Serial No. 05
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 326 of 2022                          Date of Order: 10.10.2022


   Shri. Pinaki Das          Vs.             North Eastern Electric Power
                                             Corporation Limited & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :   Mr. H.L. Shangreiso, Sr. Adv. with
                                       Mr. A. Syiem, Adv.

   For the Respondent(s)           :   Mr. V.K. Jindal, Sr. Adv. with

Mr. V. Kumar, Adv.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 10.10.2022 "D.Thabah-PS"

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