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Hdfc Bank Ltd. Shillong vs . Baklai Siej & Anr.
2022 Latest Caselaw 202 Meg

Citation : 2022 Latest Caselaw 202 Meg
Judgement Date : 10 May, 2022

High Court of Meghalaya

Hdfc Bank Ltd. Shillong vs . Baklai Siej & Anr. on 10 May, 2022

     Serial No. 06
     Regular List



                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

Crl. Petn. No. 18 of 2021
                                                     Date of Order: 10.05.2022
HDFC Bank Ltd. Shillong                  Vs.               Baklai Siej & Anr.
Branch & Anr.
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)    :     Mr. M. Smith, Adv.
For the Respondent(s)              :     None appeared.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                            Yes/No

Heard learned counsel for the petitioner. Judgment reserved.

Judge Meghalaya 10.05.2022 "N.Swer, Stenographer"

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Hdfc Bank Ltd. Shillong vs . Baklai Siej & Anr.
2022 Latest Caselaw 202 Meg

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Hdfc Bank Ltd. Shillong vs . Baklai Siej & Anr.2022 Latest Caselaw 202 Meg

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Hdfc Bank Ltd. Shillong vs . Baklai Siej & Anr.
2022 Latest Caselaw 202 Meg