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Shri Poresh Kumar Nath vs . North Eastern Electric Power
2022 Latest Caselaw 31 Meg

Citation : 2022 Latest Caselaw 31 Meg
Judgement Date : 23 February, 2022

High Court of Meghalaya
Shri Poresh Kumar Nath vs . North Eastern Electric Power on 23 February, 2022
 Serial No. 06
 Supplementary List
                        HIGH COURT OF MEGHALAYA
                              AT SHILLONG

WP(C) No. 412 of 2021
                                             Date of Order: 23.02.2022

Shri Poresh Kumar Nath          Vs.    North Eastern Electric Power
                                       Corporation Limited & Ors.

Coram:
                 Hon'ble Mr. Justice H. S. Thangkhiew, Judge


Appearance:
For the Petitioner(s)       :    Ms. A. Kharshiing, Adv.
                                 vice Mr. H.L. Shangreiso, Sr. Adv.

For the Respondent(s)       :   Mr. V.K. Jindal, Sr. Adv. with

Ms. E. Marwein, Adv.

Matter taken up via Hybrid Mode. Learned counsel for the parties to supply authorities by tomorrow. Hearing concluded Judgment reserved.

JUDGE

Meghalaya 23.02.2022 "V. Lyndem-PS"

 
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