Smti. Sarita Harish Kanchan vs . Smti. Riya Bawri & 3 Ors.
2022 Latest Caselaw 19 Meg

Serial No.04-25
Supplementary List

                     HIGH COURT OF MEGHALAYA
                            AT SHILLONG

Crl. Petn. No.35/2021 with
Crl. Petn. No.36/2021
Crl. Petn. No.37/2021
Crl. Petn. No.38/2021
Crl. Petn. No.39/2021
Crl. Petn. No.40/2021
Crl. Petn. No.41/2021
Crl. Petn. No.42/2021
Crl. Petn. No.43/2021
Crl. Petn. No.44/2021
Crl. Petn. No.45/2021
Crl. Petn. No.46/2021
Crl. Petn. No.47/2021
Crl. Petn. No.48/2021
Crl. Petn. No.49/2021
Crl. Petn. No.50/2021
Crl. Petn. No.51/2021
Crl. Petn. No.52/2021
Crl. Petn. No.53/2021
Crl. Petn. No.54/2021
Crl. Petn. No.55/2021
Crl. Petn. No.56/2021
                                          Date of Order: 17.02.2022
Smti. Sarita Harish Kanchan       Vs.     Smti. Riya Bawri & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.          Rahat Bawri & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.    Smti. Payal Bansal & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.          Rahat Bawri & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.   Rahat Bawri (HUF) & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.           Riya Bawri & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.    Smti. Payal Bansal & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.     Smti. Riya Bawri & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.   Rahat Bawri (HUF) & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.          Rahat Bawri & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.          Payal Bansal & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.          Payal Bansal & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.           Riya Bawri & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.          Payal Bansal & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.   Rahat Bawri (HUF) & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.   Rahat Bawri (HUF) & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.   Rahat Bawri (HUF) & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.          Rahat Bawri & 3 Ors.
Smti. Sarita Harish Kanchan       Vs.          Rahat Bawri & 3 Ors.


                              1
 Smti. Sarita Harish Kanchan                  Vs.          Rahat Bawri & 3 Ors.
Smti. Sarita Harish Kanchan                  Vs.          Payal Bansal & 3 Ors.
Smti. Sarita Harish Kanchan                  Vs.           Riya Bawri & 3 Ors.


Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)    :      Mr. A. Jebaraj, Adv.
                                          Mr. A. H. Kharwanlang, Adv.


For the Respondent(s)              :      Mr. S. Jindal, Adv. (For R/1)

Ms. S. Agnihotri, Adv. (For R/4) Ms. I. Lyngwa, Adv. (For R/2 & 3)

The learned counsel for the petitioner, Mr. A. Jebaraj is present. Mr. S. Jindal, appears for respondent No.1. The learned counsel for respondents No.2 and 3 has submitted that no written submission will be filed in this case, but the brief submission made is that the said respondents has no objection to the prayer made by the petitioner in these related matters.

On hearing the parties, this matter is now reserved for judgment.

Judge

Meghalaya 17.02.2022 "Tiprilynti-PS"