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Poresh Kumar Nath vs . Shri. A. Neog.
2022 Latest Caselaw 16 Meg

Citation : 2022 Latest Caselaw 16 Meg
Judgement Date : 16 February, 2022

High Court of Meghalaya
Poresh Kumar Nath vs . Shri. A. Neog. on 16 February, 2022
  Serial No.06
  Regular List

                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

Cont.Cas(C). No. 23 of 2021in
WP(C). No. 412 of 2021
                                                    Date of Order :16.02.2022

Poresh Kumar Nath               Vs.          Shri. A. Neog.


Coram:
       Hon'ble Mr. Justice H.S.Thangkhiew, Judge.

Appearance:
For the Petitioner/Appellant(s) :      Mr. H.L.Shangreiso, Sr. Adv. with
                                       Ms. A.Kharshiing, Adv.

For the Respondent(s)           :      Mr. V.K.Jindal, Sr. Adv. with

Ms. E.Marwein, Adv.

List this matter after judgment has been rendered.

Judge

Meghalaya 16.02.2022 "Samantha PS"

 
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