Delican Shadap & Anr. vs . Dal Nongtri & Anr.
2022 Latest Caselaw 10 Meg

Citation : 2022 Latest Caselaw 10 Meg
Judgement Date : 9 February, 2022

High Court of Meghalaya

Delican Shadap & Anr. vs . Dal Nongtri & Anr. on 9 February, 2022

Serial No. 37
Regular List
                              HIGH COURT OF MEGHALAYA
                                    AT SHILLONG

   CRP No. 30 of 2020                                 Date of Order: 09.02.2022


   Delican Shadap & Anr.                 Vs.          Dal Nongtri & Anr.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :     Mr. S.R. Lyngdoh, Adv.

   For the Respondent(s)           :

Matter taken up via Video Conferencing. By order dated 18.03.2021, the matter was directed to be heard ex-parte against the respondents.

Accordingly, the matter has been heard. Judgment reserved.

Judge

Meghalaya 09.02.2022 "D.Thabah-PS"

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