Meghalaya Cement Limited vs . Union Of India & 4 Ors.
2022 Latest Caselaw 439 Meg

     Serial No. 14
     Regular List



                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

WP(C) No. 289 of 2018
                                                    Date of Order: 10.08.2022
Meghalaya Cement Limited                 Vs.           Union of India & 4 Ors.
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)    :     Mr. S.J. Saikia, Adv. vice
                                         Dr. A. Saraf. Sr. Adv.
For the Respondent(s)              :     Dr. N. Mozika, Sr. Adv. with

Ms. A. Pradhan, Adv. (R-1) Gp Capt. K. Singh Bhatti, Adv.(R. 2-5)

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                           Yes/No

Heard learned counsel for the parties. Judgment reserved.

Judge

Meghalaya 10.08.2022 "N.Swer, Stenographer"