Maimom Pradipkumar Singh vs State Of Manipur & 5 Ors
2026 Latest Caselaw 1600 Mani

Manipur High Court

Maimom Pradipkumar Singh vs State Of Manipur & 5 Ors on 12 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   Item Nos. 59-60

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 32 of 2026

           Maimom Pradipkumar Singh.
                                                             ...Petitioner
                                        - Versus -
           State of Manipur & 5 Ors.
                                                          ...Respondents
                                       With
                               MC(WP(C)) No. 40 of 2026

                             B EF O R E
              HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

12-03-2026

Present Mr. Ajoy Pebam, learned counsel for the petitioner/applicant

and Mrs. Ch. Sundari, learned Government Advocate for the State

respondents.

Learned Government Advocate for the State respondents prays for

one week's time for filing counter affidavit.

List these cases on 24-03-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.03.13 VICTORIA 11:12:06 +05'30'