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Oinam Rohinikumar Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 935 Mani

Citation : 2026 Latest Caselaw 935 Mani
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Oinam Rohinikumar Singh & Ors vs State Of Manipur & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA
                                                                     IN. 26 & 27
DEVANANDA          SINGH
                   Date: 2026.02.19 17:57:10
SINGH              +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
      WP(C) No. 749 of 2024
      Oinam Rohinikumar Singh & ors.                        ... Petitioners
             Vs.
      State of Manipur & ors.                               ... Respondents
            With
      WP(C) No. 474 of 2024

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

19-02-2026 Mr. Th. Vashum, learned GA appeared for the respondents and seeks two weeks' time for filing counter affidavit in respect of WP(C) No. 474 of 2024.

Mr. Ng. Jotindra Luwang, learned counsel appearing for the petitioners submitted that he has no objection.

As prayed for the learned GA, list these cases again on 16-04-2026.

JUDGE

Devananda

 
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