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Ningombam (O) Jandhabi Devi vs State Of Manipur & Ors
2026 Latest Caselaw 2621 Mani

Citation : 2026 Latest Caselaw 2621 Mani
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ningombam (O) Jandhabi Devi vs State Of Manipur & Ors on 7 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                       Supp. 1, IN. 4
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.07 13:41:10
SINGH       +05'30'



                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
         WP(C) No. 697 of 2020
         Ningombam (O) Jandhabi Devi                          ... Petitioner
                Vs.
         State of Manipur & ors.                              ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

07-04-2026

Ms. Geetarani Waikhom, learned counsel representing the Advocate on record appearing for the petitioner prays for taking up this matter tomorrow citing personal difficulty on the part of the Advocate on record

As prayed for, list this case again on 08-04-2026.

JUDGE Devananda

 
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